Delhi High Court - Orders
Huawei Telecommunications vs Wipro Limited on 13 March, 2020
Author: J.R. Midha
Bench: J.R. Midha
$~O-1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 365/2019
HUAWEI TELECOMMUNICATIONS ..... Petitioner
Through: Mr. (appearance not given),
Advocate.
versus
WIPRO LIMITED ..... Respondent
Through: Mr. Gaurav Bahl, Advocate.
CORAM:
HON'BLE MR. JUSTICE J.R. MIDHA
ORDER
% 13.03.2020 List for further hearing on 24th April, 2020.
J.R. MIDHA, J. MARCH 13, 2020 ak Signature Not Verified Digitally Signed By:RAJENDER SINGH KARKI Signing Date:18.03.2020 13:23:08