Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 93] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 93(d) in The Andaman and Nicobar Islands Port Rules, 2004

(d)the valid licences are carried by both the boat and the serang.