Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 2 in The Tamil Nadu Borstal Schools Rules, 1938 2. The Superintendent shall conduct the psychological examination of every inmate and record his findings in the Borstal Individual Record, Jail II Form No. 25-A.
