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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Kerala - Subsection

Section 15(1) in Kerala Industrial Single Window Clearance Boards & Industrial Township Area Development Act, 1999

(1)The Government may for the purposes of administering the affairs of an Industrial Township Area and for carrying out the provisions of this Act by notification constitute an industrial Township Authority for each Industrial Township Area.