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[Cites 0, Cited by 0] [Section 22(6)] [Section 22] [Entire Act]

State of Bihar - Subsection

Section 22(6)(b) in Bihar Electricity Regulatory Commission (Consumer Grievance Redressal Forum and Electricity Ombudsman) Regulations, 2006

(b)On receiving reference from the Electricity Ombudsman, the Commission shall pass appropriate order under Section 142 of the Act;