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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(2)(g) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(g)to delegate all or any of its powers to the Chairman, the Director or any authority or committee or any sub-committee or to any one or more of its members or any employee of the Institute; and