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Supreme Court - Daily Orders

Director General Of Income Tax (Admn.) ... vs M/S Gtc Industries Ltd. And Anr. on 17 November, 2017

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.36                                COURT NO.6                  SECTION XIV

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

     M.A. No. 1308 of 2017 in C.A. No. 5038 of 2016.

     DIRECTOR GENERAL OF INCOME TAX (ADMN.) & ANR.                        Petitioner(s)

                                                        VERSUS

     M/S GTC INDUSTRIES LTD. & ANR.                                        Respondent(s)

     (With IA No.118853/2017-CLARIFICATION/DIRECTION)

     Date : 17-11-2017 This matter was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE A.K. SIKRI
                          HON'BLE MR. JUSTICE ASHOK BHUSHAN

     For Parties
                                   Mr.   Sanjiv Sen, Sr. Adv.
                                   Mr.   Mahesh Agarwal, Adv.
                                   Mr.   Rishi Agrawal, Adv.
                                   Mr.   Ankur Saigal, Adv.
                                   Mr.   E. C. Agrawala, AOR

                                   Mr.   C. A. Sundram, Sr. Adv.
                                   Mr.   Rudreshwar Singh, Adv.
                                   Ms.   Sujata, Adv.
                                   Mr.   Gautam Singh, Adv.
                                   Mr.   Krishna Kant Dubey, Adv.
                                   Mr.   Snehil Sonam, Adv.
                                   Mr.   Aditya U. Singh, Adv.
                                   Mr.   Kaushik Poddar, Adv.



                           UPON hearing the counsel the Court made the following
                                              O R D E R

As prayed for, the application stands dismissed as withdrawn.

Signature Not Verified

(NIDHI AHUJA) (MALA KUMARI SHARMA) COURT MASTER COURT MASTER Digitally signed by NIDHI AHUJA Date: 2017.11.21 15:35:47 IST Reason: