Supreme Court - Daily Orders
Director General Of Income Tax (Admn.) ... vs M/S Gtc Industries Ltd. And Anr. on 17 November, 2017
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.36 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
M.A. No. 1308 of 2017 in C.A. No. 5038 of 2016.
DIRECTOR GENERAL OF INCOME TAX (ADMN.) & ANR. Petitioner(s)
VERSUS
M/S GTC INDUSTRIES LTD. & ANR. Respondent(s)
(With IA No.118853/2017-CLARIFICATION/DIRECTION)
Date : 17-11-2017 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Parties
Mr. Sanjiv Sen, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Rishi Agrawal, Adv.
Mr. Ankur Saigal, Adv.
Mr. E. C. Agrawala, AOR
Mr. C. A. Sundram, Sr. Adv.
Mr. Rudreshwar Singh, Adv.
Ms. Sujata, Adv.
Mr. Gautam Singh, Adv.
Mr. Krishna Kant Dubey, Adv.
Mr. Snehil Sonam, Adv.
Mr. Aditya U. Singh, Adv.
Mr. Kaushik Poddar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
As prayed for, the application stands dismissed as withdrawn.
Signature Not Verified(NIDHI AHUJA) (MALA KUMARI SHARMA) COURT MASTER COURT MASTER Digitally signed by NIDHI AHUJA Date: 2017.11.21 15:35:47 IST Reason: