Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(20)] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(20)(iii) in The Punjab Industrial Housing Rules, 1956

(iii)in the case of medical or ordinary leave, for the period of leave.