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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

State of Rajasthan - Subsection

Section 81(2)(k) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(k)develop parameters and tools for effective monitoring and supervision of agencies and institutions in the district in consultation with experts in child welfare;