Section 199 in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009
199. Air mains.
- The employer shall ensure at a construction site of a building or other construction work that every air main supplying air to the working chamber, man-lock or medical lock used at an excavation or tunneling work is protected against accidental damage and where it is not practicable to provide such protection, a stand-by air man is provided.
