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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(7) in The M.P. Prakoshtha Swamitva Adhiniyam, 2000

(7)The provision of Section 230-A of Income Tax Act for the production of Income lax clearance certificate prior to the execution or the registration of any conveyance, shall apply to the execution of deeds of apartment.