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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Kerala - Subsection

Section 12(ac) in Kerala State Higher Education Council Act, 2007

(ac)[ one Chairman or Vice-Chairman of a State Higher Education Council outside the State of Kerala, nominated by the Government; [Inserted by Kerala Act No. 19 of 2018, dated 3.7.2018.]