Himachal Pradesh High Court
Lovely vs . State Of H.P. on 6 July, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
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Lovely vs. State of H.P. Cr. Appeal No.110/2022 dA 6.7.2022 Present: Mr. Vinay Thakur, Advocate, for the appellant.
Mr. Ashok Sharma, Advocate General, Mr. Rajinder Dogra, Sr. Addl. AG, Mr. Vinod Thakur, Addl. AG, Mr. Yudhbir Singh Thakur, Mr. Bhupinder Thaukr, Dy. Advocates General and Mr. Rajat Chauhan, Law Officer, for the respondent-State.
List on 3rd August, 2022, before the appropriate Bench.
( Tarlok Singh Chauhan) Judge ( Chander Bhusan Barowalia ) Judge 6th July, 2022 (CS) ::: Downloaded on - 06/07/2022 20:06:14 :::CIS