Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] NCT Delhi - Section Section 27 in Delhi Prison Act, 2000 27. Responsibility of Superintend. - The discipline in the prison shall be maintained by the Superintendent firmly, fairly and in equitable manner in accordance with the rules.
