Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 129(3)] [Section 129] [Entire Act]

Union of India - Subsection

Section 129(3)(a) in The Customs Act, 1962

(a)a person who is or has been a Judge of a High Court; or