Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act] State of Odisha - Subsection Section 11(1)(c) in The Orissa Motor Vehicles Taxation Act, 1975 (c)where, after payment of tax in respect of a vehicle, it is found that the vehicle is not subject to tax, of the tax so paid :