Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50C] [Entire Act] State of Goa - Subsection Section 50C(3) in The Goa, Daman and Diu Public Health Act, 1985 (3)The prescribed authority shall renew the permit if the applicant has fulfilled the requirements as laid down under the rules.
