Supreme Court - Daily Orders
Sanjay P. S. vs Abhishek M. on 6 September, 2023
Author: Vikram Nath
Bench: Vikram Nath
ITEM NO.39 COURT NO.12 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 11133/2023
(Arising out of impugned final judgment and order dated 28-07-2023
in CRLP No. 5944/2023 passed by the High Court Of Karnataka At
Bengaluru)
SANJAY P. S. Petitioner(s)
VERSUS
ABHISHEK M. Respondent(s)
(FOR ADMISSION and I.R. and IA No.179450/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT )
Date : 06-09-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH
HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
For Petitioner(s) Mr. Pai Amit, AOR
Mr. Jaysham Jayasimha Rao, Adv.
Mr. Kushal Dube, Adv.
Ms. Pankhuri Bhardwaj, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We are not inclined to interfere with the impugned judgment and order passed by the High Court.
The Special Leave Petition is, accordingly, dismissed.
Pending application(s) shall stand disposed of.
(NEETU KHAJURIA) (RANJANA SHAILEY) ASTT. REGISTRAR-cum-PS COURT MASTER Signature Not Verified Digitally signed by Neetu Khajuria Date: 2023.09.06 16:56:50 IST Reason: