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[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of Bihar - Subsection

Section 92(1) in Bihar Inland Vessels Rules, 2013

(1)Single vessel when vessels are in-sight of one another a mechanically propelled vessel underway, when maneuvering as authorized or required by these regulations, shall indicate her intentions by the following signals on her whistle.
(a)One short blast (a blast of about 1 second duration) to indicate.
"I am altering my course to starboard"
(b)Two short blasts to indicate " I am altering course to port"
(c)Three short blasts to indicate "I am operating stern propulsion."