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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(3) in Uttar Pradesh Excise (Movement of Liquor and Power Alcohol) Rules, 2019

(3)In case of any conflict between earlier rules or order or any provision related with import, export, transit and internal transportation of Power Alcohol, the provision of these rules shall prevail.