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Central Information Commission

B Anil Kumar vs United India Insurance Co. Ltd. on 23 September, 2016

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                     CENTRAL INFORMATION COMMISSION
             Room No.307, II Floor, B Wing, August Kranti Bhawan, Bhikaji Cama Place, New Delhi-110066

                               Telefax:011-26180532 & 011-26107254 website:cic.gov.in


                              Complaint No: CIC/MP/C/2015/000179


Complainant                         :         Shri B. Anil Kumar, Attingal

Public Authority                    :         United India Insurance Company Limited, Ernakulam

Date of Decision                    :         19 September 2016



       The complainant Shri B. Anil Kumar preferred RTI request dated 16.04.2015
before the CPIO, United India Insurance Company Limited, Trivandrum. The CPIO did not
provide any reply.


2.     Not being satisfied with the reply, the complainant preferred complaint before the
Commission.


3.     The Commission has however, received a letter dated Nil of Shri B. Anil Kumar,
the complainant, from the respondent, stating that the claim referred under his RTI

application has been settled and finalized, therefore his complaint may be treated as withdrawn.

4. The complaint is, therefore, dismissed as withdrawn.

(Manjula Prasher) Information Commissioner Authenticated true copy (T.K. Mohapatra) Dy. Secretary & Dy. Registrar (Tel: 011-26105027) Complaint No: CIC/MP/C/2015/000179 2 Copy to:-

1. Shri B. Anil Kumar, Chirayinkeezhu Road, Attingal PO, Trivandrum, Kerala.
2. The CPIO, United India Insurance Company Limited, Regional Office, Sharanya, Hospital Road, Ernakulam - 682 011.

Complaint No: CIC/MP/C/2015/000179