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[Cites 0, Cited by 0] [Section 186] [Entire Act]

State of Bihar - Subsection

Section 186(c) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(c)the material or articles, are not stacked against partition of walls of a ware house or store place unless it is known that such partition or the wall is of sufficient strength to withstand the pressure of such materials or articles;