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State of Madhya Pradesh - Section

Section 7 in The M.P. Shram Kalyan Nidhi Adhiniyam, 1982

7. Power to appoint Committees.

- For the purpose of advising the Board in the discharge of its functions and also for carrying into effect any of the objects specified in sub-section (2) of Section 11, the Board may constitute one or more committees. The constitution and term of office of any committee shall be such as may be prescribed.