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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Madhya Pradesh - Subsection

Section 36(2) in The Mahatma Gandhi Chitrakoot Gramodaya Vishwavidhyalaya Adhiniyam, 1991

(2)The account of the University shall atleast once every year at interval of not more than 15 months be audited by the Examiner of Local Fund Accounts of the State.