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State of Madhya Pradesh - Section

Section 22 in The M.P. Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 1999

22. Resources of Farmers' Organisation.

- The Funds of the Farmers' Organisation shall comprise of the following namely :-
(i)grants and commission received from the State Government as a share of the water tax collected in the area of operation of the Farmers' Organisation;
(ii)such other funds as may be granted by the State Government and Central Government for the development of the area of operation;
(iii)resources raised from any financing agency for undertaking any economic development activities in its area of operation;
(iv)income from the properties and assets attached to the irrigation system;
(v)fees collected by the Farmers' Organisation for the services rendered in better management of the irrigation system; and
(vi)amounts received from any other sources.