Section 67 in The Rajasthan Waqf Board (Election of Members) Rules, 1999
67. Arrangement of valid ballot papers in parcels.
- After rejecting the ballot papers which are invalid, the Returning Officer shall-(a)arrange the remaining ballot papers in parcels according to the first preference recorded for each candidate,(b)count and record the number of papers in each parcel and the total number;(c)credit to each candidate the value of the papers in his parcel.
