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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Bihar - Subsection

Section 97(4) in The Bihar Motor Vehicles Rules, 1992

(4)The effective circumstances of the wheel by which the meter is driven shall not be more than five percent of and less than the measurement shown on the plate attached to the meter under sub-rule (9) of Rule 94.