Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Jharkhand - Subsection Section 13(4) in Sai Nath University, Jharkhand Act, 2012 (4)The Chancellor shall preside at the meeting of the Board of Governors of the University for Conferring Degrees, diplomas, Charters, Designations or Certificates.
