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State of West Bengal - Section

Section 7 in The West Bengal Khadi And Village Industries Board Act, 1959

7. Resignation.

- The Chairman or any other member of the Board may resign his office by giving notice in writing to the State Government and shall, on such resignation being notified in the Official Gazette by the State Government, be deemed to have vacated his office on and from the date on which the resignation is so notified.