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[Cites 0, Cited by 0] [Section 2(15)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(15)(c) in The Orissa Town Planning and Improvement Trust Act, 1956

(c)under any provisions of the Orissa Municipal Act, XXIII of 1950 which the Planning Authority as defined in Section 6 has, by virtue of this Act, power to enforce;