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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(4) in Rajasthan Nurses, Midwives, Health Visitors and Auxiliary Nurse-Midwives Registration Act, 1964

(4)When the office of the Vice-President becomes vacant through death, resignation or otherwise, another member of the Council shall be elected to the office in the prescribed manner.