Section 148 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020
148. the voters list of the wards.
(3)The State Election Commission may designate one or more persons asAssistant Electoral Registration Officers to assist the Electoral Registration Officerin the discharge of his functions.(4)Each Assistant Electoral Registration Officer shall, subject to thecontrol of the Electoral Registration Officer, be competent to discharge all or any
