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State of Tamilnadu - Section

Section 23 in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Rules, 1959

23. Construction and maintenance of drains.

- All drains carrying waste or sullage water shall be constructed in masonry or other impermeable materials and shall be regularly flushed and effluent disposed of by connecting such drains with suitable drainage lines:Provided that where there is no such drainage line, the effluent shall be deodorized and rendered innocuous and then disposed of in suitable manner to the satisfaction of the public health authority.