Madras High Court
Kolangi vs The District Collector on 20 August, 2024
Author: D.Krishnakumar
Bench: D.Krishnakumar
W.P.No.19116 of 2022
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 20.08.2024
CORAM :
THE HON'BLE MR. D.KRISHNAKUMAR, ACTING CHIEF JUSTICE
and
THE HONOURABLE MR.JUSTICE P.B. BALAJI
W.P.No.19116 of 2022
Kolangi ..Petitioner
Vs
1.The District Collector,
Cuddalore District,
Cuddalore.
2.The District Revenue Officer,
Cuddalore District, Cuddalore.
3.The Revenue Divisional Officer,
Virudhachalam, Cuddalore District.
4.The Tahsildar,
Virudhachalam, Cuddalore District.
5.The Block Development Officer,
Panchayat Union, Virudhachalam,
Cuddalore District.
6.R.Jayaraj ..Respondents
1
https://www.mhc.tn.gov.in/judis
W.P.No.19116 of 2022
PRAYER: Writ petition filed under Article 226 of the Constitution of India
seeking to issue a Writ of Mandamus directing the respondents to consider
the petitioner's representation dated 18.05.2022 for laying pathway to the
graveyard for Irular Community in Paravalur Village, Viridhachalam Taluk.
For Petitioner : Mr.M.Gnanasekar
For Respondents : Mr.Edwin Prabakar,
State Government Pleader for R1 to R4
Mr.K.Karthik Jagannath,
Government Advocate for R5
Mr.A.K.Rajaraman for R6
----
ORDER
(Order of the Court was made by the Hon'ble Acting Chief Justice) This Writ Petition has been filed for a Mandamus directing the respondents to consider the petitioner's representation dated 18.05.2022 for laying pathway to the graveyard for Irular Community in Paravalur Village, Viridhachalam Taluk.
2. Mr.A.Edwin Prabakar, learned Government Pleader appearing for the respondents 1 to 4 would submit that the entire work will be completed as per the settlement entered among the parties before the Peace Committee 2 https://www.mhc.tn.gov.in/judis W.P.No.19116 of 2022 and the District Collector, Cuddalore has undertaken to complete the road work within a period of four months time.
3. Recording the above, this Writ Petition stands disposed of. No costs.
[D.K.K., A.CJ.] [P.B.B.J.] 20.08.2024 Internet: Yes/No Index : Yes/No Jvm To
1.The District Collector, Cuddalore District, Cuddalore.
2.The District Revenue Officer, Cuddalore District, Cuddalore.
3.The Revenue Divisional Officer, Virudhachalam, Cuddalore District.
4.The Tahsildar, Virudhachalam, Cuddalore District.
5.The Block Development Officer, Panchayat Union, Virudhachalam, Cuddalore District.
3https://www.mhc.tn.gov.in/judis W.P.No.19116 of 2022 THE HON'BLE ACTING CHIEF JUSTICE and P.B. BALAJI, J.
Jvm W.P.No.19116 of 2022 20.08.2024 4 https://www.mhc.tn.gov.in/judis