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State of Uttar Pradesh - Section

Section 16 in U.P. Zila Panchayats (Conduct of Proceedings) Rules, 1962

16. Mode of answering questions.

- The Adhyaksha shall have before him the list of questions prepared under Rule 13 from which he shall call successively each member in whose name a question appears therein and, if he rises upon his name being called, read out his question and then the answer thereto. If the member concerned is not present or he does not rise upon his name being called, the answer shall not be read.