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[Cites 1, Cited by 1]

Central Information Commission

Mr.Ravi Kumar vs Cbse on 19 October, 2010

                      Central Information Commission
 Room No.296, II Floor, B Wing, August Kranti Bhawan, Bhikaji Cama Place, New 
                                 Delhi­110066
             Telefax:011­26180532 & 011­26107254 website­cic.gov.in


              Adjunct to  Appeal : No. CIC/SG/A/2010/001136 


Appellant /Complainant          :         Shri  Ravi Kumar, New Delhi   

Public Authority                :         Central Board of Secondary Education, 
                                         New Delhi (Smt. Rama Sharma, CPIO 
and 
                                         Shri Shashi Bhushan, AA)

 Date of Hearing                :         19/10/2010

Date of Decision                :         19/10/2010 

Facts:­ 

1.  In pursuance of Commission's order dated 16.11.2009 vide which  the matter pertaining to RTI application dated 8.9.2009 preferred by Shri  Ravi Kumar before the CPIO, CBSE, Delhi was remanded to the FAA with  directions to decide the matter in accordance with the provisions of the RTI  Act   after   giving     all   concerned   parties   and   opportunity   to   be   heard,  accordingly  the   matter  was  heard  by   FAA  and    adjudicated  upon  vide  FAAO  dated  5.1.2010.  The  above  orders  however  failed   to   satisfy  the  information   needs   of   the     appellant   who   preferred   appeal   before   the  Commission.  

2. The   matter   was   once   again   heard   today.     Both     parties   were  present in person as above. 

Decision

 3. After   hearing     submissions   by   both   parties   and   perusing   the  information provided by the Public Authority the Commission concludes  that information had been provided to the applicant  along with opportunity  of  inspection.    The  Commission  notes  that respondent  has  once again  offered opportunity of inspection to the appellant and agreed to provide  any further clarifications on the points incorporated in his RTI application.  No further action is called for and the appeal  is dismissed.  

                                                          

(Smt. Deepak Sandhu) Information Commissioner (DS) Authenticated true copy:

(T. K. Mohapatra) Under Secretary & Dy. Registrar Tel No. 011­26105027 Copy to:­
1. Shri Ravi Kumar T­501/C­13A, Hill Marg Baljeet Nagar,  New Delhi­110008
2. Ms.  Rama Sharma  CPIO, CBSE, 2, Community Centre  Preet Vihar,  Delhi­110301
3. Shri Shashi Bhushan AA, CBSE,  2, Community Centre Preet Vihar Delhi­110301