Madras High Court
Anitha vs Karunagaran on 5 February, 2026
TR CMP No. 1049 of 2024 IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED: 05-02-2026 CORAM THE HON'BLE DR.JUSTICE A.D.MARIA CLETE TR CMP No. 1049 of 2024 and TR CMP No. 1050 of 2024 TR CMP No. 1049 of 2024
1. Anitha
2. Magesh ..Petitioners Vs
1. Karunagaran
2. Manogaran
3. Elangovan
4. Elavarasan
5. Tamilarasi
6. Kalaiarasi ..Respondents TR CMP No. 1050 of 2024 Anitha W/o. Magesh, Mariamma Koil street,Allivizhakam, Sembanithiruppu Post, Seergali Taluk, Nagapattinam District ..Petitioner Vs __________ Page1 of 6 https://www.mhc.tn.gov.in/judis ( Uploaded on: 11/02/2026 07:10:28 pm ) TR CMP No. 1049 of 2024
1. Karunagaran
2. Taluk Surveyor
3. Circle Sub-Inspector(Land Surveyor) Tahsildar Office, Seergali, Seergali Taluk
4. Sub Inspector(land Survey) Tahsildar Office, Seergali, Seergali Taluk
5. Thasildhar Tahildar office, Seergali, Seergali Taluk
6. District Collector Collectorate, Nagapattinam Town, Nagapattinam ..Respondents Prayer in TR CMP No. 1049 of 2024: Petition filed under section 24 of CPCto withdraw and transfer the O.S.No.232/2020 on the file of the District Munsif Court, Sirgali to Sub Court, Sirgali and try along with O.S.No.204/2023 and O.S.No.356/2023 pending before Sub Court, Sirgali.
Prayer in TR CMP No. 1050 of 2024: Petition filed under section 24 of CPC to withdraw and transfer the O.S.No.112/2020 on the fileof the District Munsif Court, Sirgali to Sub Court, Sirgali and try along with O.S.No.204/2023 and O.S.No.356/2023 pending before Sub Court, Sirgali.
TR CMP No. 1049 of 2024For Petitioners: Ms.S.Vaitheeswari For Respondents: Mr.R.Shivakumar for M/s.K.M.Vijayan Associates for R2 R1, R3 to R6 – No appearance __________ Page2 of 6 https://www.mhc.tn.gov.in/judis ( Uploaded on: 11/02/2026 07:10:28 pm ) TR CMP No. 1049 of 2024 TR CMP No. 1050 of 2024 For Petitioner: Ms.S.Vaitheeswari For Respondents: Mr.B.Tamil Nidhi, Additional Govt.Pleader for R2 to R6 R1-No appearance Order Heard.
2. These Transfer Civil Miscellaneous Petitions have been filed under Sec-
tion 24(1) CPC, seeking transfer of O.S.No.232 of 2020 and O.S.No.112 of 2020 from the file of the District Munsif Court, Sirgali to the file of the Sub-Court, Sirgali, so that the suits may be tried along with O.S.No.204 of 2023 and O.S.No.356 of 2023 stated to be pending on the file of the Sub-Court, Sirgali.
3. Learned counsel for the petitioner submitted that, in view of multiple liti-
gations touching upon the same subject matter, if the matters are tried by different courts, there is likelihood of conflicting findings, and therefore, a joint trial before one Court would subserve the ends of justice.
__________ Page3 of 6 https://www.mhc.tn.gov.in/judis ( Uploaded on: 11/02/2026 07:10:28 pm ) TR CMP No. 1049 of 2024
4. This Court notes that the relief sought is essentially a transfer between Courts functioning within the same civil jurisdiction/district judiciary. In such circumstances, an efficacious statutory remedy is available to the pe-
titioner to invoke Section 24(1) CPC before the Principal District Judge having administrative control over the Courts concerned, for appropriate orders, if so advised.
5. In the absence of any exceptional circumstance warranting exercise of discretion by this Court in the first instance, these Transfer Civil Miscel-
laneous Petitions are not entertained and are liable to be dismissed, leav-
ing it open to the petitioner to approach the Principal District Judge, if so advised.
6. Accordingly, Tr.C.M.P.Nos.1049 and 1050 of 2024 are dismissed.Con-
sequently, connected miscellaneous petitions, if any, are closed. There shall be no order as to costs.
05-02-2026 Index: Yes/No Speaking/Non-speaking order Neutral Citation: Yes/No SHL To:
1. The District Munsif Court, Sirgali
2. The Sub Court, Sirgali __________ Page4 of 6 https://www.mhc.tn.gov.in/judis ( Uploaded on: 11/02/2026 07:10:28 pm ) TR CMP No. 1049 of 2024 DR.A.D.MARIA CLETE J.
SHL TR CMP No. 1049 of 2024 AND TR CMP NO. 1050 OF 2024 05-02-2026 __________ Page5 of 6 https://www.mhc.tn.gov.in/judis ( Uploaded on: 11/02/2026 07:10:28 pm ) TR CMP No. 1049 of 2024 __________ Page6 of 6 https://www.mhc.tn.gov.in/judis ( Uploaded on: 11/02/2026 07:10:28 pm )