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[Cites 0, Cited by 0] [Section 115] [Entire Act]

State of Uttar Pradesh - Subsection

Section 115(xvii) in Uttar Pradesh Municipal Corporation Act, 1959

(xvii)with the State Government's previous sanction the construction, purchase, organization, maintenance or management of tramways, trackless trams or motor transport facilities for the conveyance of the public or goods within or without the City;