Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Tamilnadu - Subsection

Section 35(l) in Tamil Nadu Forest Act, 1882

(l)[ provide for the maintenance of accounts in respect of any [scheduled timber] [Added by section 4 of the Tamil Nadu Forest (Amendment) Act, 1961 (Tamil Nadu Act 36 of 1961).] stored in private lands, depots, markets or factories, for industrial or commercial purposes.]