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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Telangana - Subsection

Section 33(2)(v) in Telangana (Agricultural Produce and Livestock) Markets Act, 1966

(v)the procedure to be adopted by the market committee for the issue of passes to enter into a market area and for the publication of information with regard to the proceeding of the market committee and the arrivals prices and stocks of notified agricultural produce, livestock or products of livestock;