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[Cites 0, Cited by 1] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(1) in The Orissa Electricity Reform Act, 1995

(1)The State Government may by a transfer scheme provide for the transfer of the personnel to Gridco and OHPC, on the vesting of the properties, rights and liabilities in the Gridco or OHPC under Section 23.