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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(6) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(6)If the operator fails to submit the revised application as referred to in sub-rule (4), within the period specified in sub-rule (3), the application for consent shall be deemed to have been rejected.