Section 3(v) in The Delhi Prevention of Food Adulteration Rules, 2002
(v)To control and supervise the operations of the Public Health Laboratories maintained by the Directorate of Prevention of Food Adulteration, the public analysts, subordinate and local authorities, the licensing authorities, the local (health) authorities, the food inspector implementing and any other agency or agencies enforcing the provisions of the Act and the rules framed thereunder.
