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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(1) in The Punjab Industrial Facilitation Act, 2005

(1)The State Government may, with a view to facilitate the industrial investment in the State of Punjab, give concession to any industrial undertaking or group of industrial undertakings, subject to such conditions, as may be prescribed.