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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 41(2) in The Prisons Act, Svt. 1977 [Jammu and Kashmir]

(2)In case of any such visitor refusing to be searched, the Jailor may deny him admission; and the grounds of such proceedings with the particulars thereof, shall be entered in such record as the Government may direct.