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State of Karnataka - Section

Section 31 in Karnataka Janapada Vishwavidyalaya Act, 2011

31. Board of Studies.

(1)There shall be a Board of Studies for every subject or group of subjects as may be prescribed by the Ordinances.
(2)Without prejudice to the provisions of sub-section (1) the constitution, functions and powers of the Board of Studies shall be as prescribed by the Statutes.