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Supreme Court - Daily Orders

Justice K.S.Puttaswamy(Retd) vs Union Of India on 24 April, 2018

Bench: Chief Justice, A.K. Sikri, A.M. Khanwilkar, D.Y. Chandrachud, Ashok Bhushan

     WP(C) 494/2012 etc.
                                           1

     ITEM NO.501                      COURT NO.1                   SECTION PIL-W

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

                           Writ Petition (Civil) No. 494/2012

     JUSTICE K.S.PUTTASWAMY (RETD.) & ANR.                      Petitioners

                                          VERSUS

     UNION OF INDIA & ORS.                                      Respondents

     (IA   No.141212/2017-impleading   party   and   IA   No.141215/2017-
     CLARIFICATION/DIRECTION and IA No.5311/2018-impleading party and IA
     No.5312/2018-CLARIFICATION/DIRECTION     and    IA     No.5890/2018-
     INTERVENTION   APPLICATION    and    IA   No.10105/2018-INTERVENTION
     APPLICATION   and   IA   No.10355/2018-impleading   party   and   IA
     No.13628/2018-impleading party and IA No.24406/2018-INTERVENTION
     APPLICATION)

     WITH
     T.C.(C) No. 151/2013 (XVI-A)
     T.C.(C) No. 152/2013 (XVI-A)
     W.P.(C) No. 833/2013 (PIL-W)
     W.P.(C) No. 829/2013 (PIL-W)
     (and    IA    No.22171/2018-INTERVENTION    APPLICATION     and   IA
     No.22174/2018-PERMISSION TO APPEAR AND ARGUE IN PERSON)
     T.P.(C) No. 1797/2013 (XVI-A)
     W.P.(C) No. 932/2013 (PIL-W)
     T.P.(C) No. 1796/2013 (XVI-A)
     CONMT.PET.(C) No. 144/2014 In W.P.(C) No. 494/2012 (PIL-W)
     T.P.(C) No. 313/2014 (XVI-A)
     T.P.(C) No. 312/2014 (XVI-A)
     SLP(Crl.) No. 2524/2014 (II-A)
     W.P.(C) No. 37/2015 (PIL-W)
     W.P.(C) No. 220/2015 (PIL-W)
     CONMT.PET.(C) No. 674/2015 In W.P.(C) No. 829/2013 (PIL-W)
     T.P.(C) No. 921/2015 (XVI-A)
     CONMT.PET.(C) No. 470/2015 In W.P.(C) No. 494/2012 (PIL-W)
     W.P.(C) No. 231/2016 (PIL-W)
     (FOR ON IA 1/2016 - DIRECTION FOR ON IA 2/2016 - PERMISSION TO
     AMEND WRIT PETITION AND RAISING ADDTIONAL GROUNDS))
     CONMT.PET.(C) No. 444/2016 In W.P.(C) No. 494/2012 (PIL-W)
     CONMT.PET.(C) No. 608/2016 In W.P.(C) No. 494/2012 (PIL-W)
     W.P.(C) No. 797/2016 (PIL-W)
Signature Not Verified

     (FOR   PERMISSION
Digitally signed by
DEEPAK GUGLANI
                          TO    FILE   ANNEXURES   ON    IA    4/2016,
     FOR DIRECTIONS ON IA 5/2017, FOR STAY APPLICATION ON IA 6/2017)
Date: 2018.04.24
16:45:43 IST
Reason:

     CONMT.PET.(C) No. 844/2017 In W.P.(C) No. 494/2012 (PIL-W)
     W.P.(C) No. 342/2017 (PIL-W)
     (FOR INTERIM PRAYERS FOR GRANT OF INTERIM RELIEF ON IA 1/2017 and
     IA   No.129017/2017-impleading   party    and   IA   No.129021/2017-
WP(C) 494/2012 etc.
                                         2

CLARIFICATION/DIRECTION and IA No.129027/2017-impleading party and
IA No.129032/2017-CLARIFICATION/DIRECTION and IA No.1551/2018-
impleading party and IA No.6537/2018-INTERVENTION APPLICATION and
IA No.6666/2018-INTERVENTION APPLICATION)
W.P.(C) No. 372/2017 (X)
W.P.(C) No. 841/2017 (X)
(FOR ADMISSION and IA No.119235/2017-AMENDMENT OF THE PETITION)
W.P.(C) No. 1058/2017 (PIL-W)
W.P.(C) No. 966/2017 (PIL-W)
(FOR ADMISSION and IA No.102155/2017-GRANT OF INTERIM RELIEF)
W.P.(C) No. 1014/2017 (PIL-W)
(FOR ADMISSION and I.R. and IA No.107091/2017-GRANT OF INTERIM
RELIEF and IA No.122999/2017-impleading party)
W.P.(C) No. 1002/2017 (PIL-W)
W.P.(C) No. 1056/2017 (X)
(and IA No.6196/2018-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
CONMT.PET.(C) No. 34/2018 in W.P.(C) No. 1014/2017 (PIL-W)
(FOR ADMISSION)

Date : 24-04-2018 This petition was called on for hearing today.

CORAM :
          HON'BLE     THE   CHIEF JUSTICE
          HON'BLE     MR.   JUSTICE A.K. SIKRI
          HON'BLE     MR.   JUSTICE A.M. KHANWILKAR
          HON'BLE     DR.   JUSTICE D.Y. CHANDRACHUD
          HON'BLE     MR.   JUSTICE ASHOK BHUSHAN

For Petitioners
                        Mr. Shyam Divan, Sr. Adv.
                        Mr. Abhishek Atrey, AOR
                        Ms. Vidyottma, Adv.

                        Ms.   Aishwarya Bhati, AOR
                        Mr.   Jaideep Singh, Adv.
                        Mr.   Anirben Sen, Adv.
                        Mr.   Gopal Thiruman, Adv.
                        Mr.   Pavan Bhushan, Adv.
                        Mr.   Jayavardhan Singh, Adv.
                        Ms.   Vaidruti Mishra, Adv.
                        Mr.   Amit Verma, Adv.
                        Mr.   Vishwajeet Singh, Adv.

                        Ms.   Vrinda   Bhandari, Adv.
                        Mr.   Gautam   Bhatia, Adv.
                        Mr.   N. Sai   Vinod, Adv.
                        Mr.   T.V.S.   Raghavendra Sreyas, AOR

                        Mr.   Muhammad Ali Khan, Adv.
                        Mr.   Vikramaditya Singh, Adv.
                        Mr.   R.V. Prabhat, Adv.
                        Mr.   Gaurav Gupta, Adv.
WP(C) 494/2012 etc.
                                     3

                      Mr.   Omar Hoda, Adv.
                      Mr.   Jaspal Singh, Adv.
                      Mr.   Zafar Khurshid, Adv.
                      Ms.   Prianka Rao Khan, Adv.
                      Mr.   Abishek Jebraj, Adv.
                      Mr.   Namra Nasir, Adv.
                      Mr.   Gautam Talukdar, AOR

State of W.B.         Mr.   Suhaan Mukerji, Adv.
                      Ms.   Astha Sharma, Adv.
                      Mr.   Harsh Hiroo Gursahani, Adv.
                      Mr.   Vishal Prasad, Adv.
                      Mr.   Amit Verma, Adv.
                      for   M/s. PLR Chambers And Co., AOR

                      Mr. Anish Kumar Gupta, AOR
                      Mr. Avdhesh Kumar Singh, Adv.
                      Mr. Rajendra Kumar Singh, Adv.
                      Mrs. Rita Gupta, Adv.
                      Ms. Deepshikha Bharati, Adv.
                      Ms. Harsha, Adv.

                      Dr. Anindita Pujari, Adv.
                      Ms. Kavita Bhardwaj, Adv.

                      Mr. Apar Gupta, Adv.
                      Mr. Deepayan Mandal, AOR
                      Mr. Rahul Unnikrishnan, Adv.

                      M/s. K.J. John And Co, AOR

                      M/s. Meharia & Company, AOR

                      Mr. Prashant Bhushan, AOR

                      Mr. Vipin Nair, AOR

                      Mr. Shadan Farasat, AOR

                      Ms. Jyoti Mendiratta, AOR

                      Ms. Archana Pathak Dave, AOR

                      Mrs. Geetha Kovilan, AOR

                      Mr. Rahul Narayan, AOR

                      Mr. Pranaya Kumar Mohapatra, AOR

                      Mrs. Pragya Baghel, AOR

                      Mr. Anando Mukherjee, AOR
WP(C) 494/2012 etc.
                                     4


                      Petitioner-in-person

For Respondents/
Applicants            Mr.   K.K. Venugopal, AG
  for UOI             Mr.   Tushar Mehta, ASG
                      Mr.   Zoheb Hossain, Adv.
                      Mr.   Ankur Talwar, Adv.
                      Ms.   Shraddha Deshmukh, Adv.
                      Ms.   Charanya L., Adv.
                      Mr.   Rohit Bhat, Adv.
                      Mr.   Rajat Nair, Adv.
                      Mr.   Kanu Aggarwal, Adv.
                      Ms.   Adeeba Mujahid, Adv.
                      Mr.   Rajendra Dangwal, Adv.
                      Mr.   Piyush Goyal, Adv.
                      Mr.   Palash Maheshwari, Adv.
                      Ms.   Bhavita Kumar, Adv.
                      Mr.   Vivek Gurnani, Adv.
                      Ms.   Priyanka Walesha, Adv.
                      Mr.   S.S. Shamshery, Adv.
                      Mr.   Harish V. Shenkar, Adv.
                      Ms.   Rukmani Bobde, Adv.
                      Mr.   R. Balasubramanian, Adv.
                      Mr.   Raj Bahadur, Adv.
                      Mr.   M.K. Maroria, Adv.

 for UIDAI            Mr.   Rakesh Dwivedi, Sr. Adv.
                      Mr.   Zoheb Hossain, AOR
                      Ms.   Sanskriti Pathak, Adv.
                      Mr.   Rajendra Dangwal, Adv.

State of Gujarat      Mr.   Rakesh Dwivedi, Sr. Adv.
                      Mr.   Zoheb Hossain, AOR
                      Ms.   Sanskriti Pathak, Adv.
                      Ms.   Shodhika Sharma, Adv.
                      Ms.   Hemantika Wahi, AOR

State of Kerala       Mr.   V. Giri, Sr. Adv.
                      Mr.   Nishe Rajan Shonker, Adv.
                      Ms.   Annu K. Joy, Adv.
                      Mr.   Manav Vohra, Adv.
                      Mr.   Krishna Dev J., Adv.
                      Mr.   Mohammed Sadique T.A., Adv.
                      Ms.   Svadha Shankar, Adv.
                      Mr.   Amith Krishna, Adv.
                      Mr.   Alim Anwar, Adv.

                      Ms.   Radhika Chaturvedi, Adv.
                      Mr.   Hitesh Kumar Sharma, Adv.
                      Mr.   S.K. Rajora, Adv.
                      Dr.   (Mrs.) Vipin Gupta, AOR
WP(C) 494/2012 etc.
                                      5


State of Jharkhand     Mr.   Tapesh Kumar Singh, AOR
                       Mr.   Mohd. Naquas, Adv.
                       Mr.   Aditya Pratap Singh, Adv.
                       Mr.   Jayesh Gaurav, Adv.
                       Mr.   Ratan Kumar Choudhuri, Adv.

                       Mr. Aniruddha P. Mayee, AOR
                       Mr. Avnish M. Oza, Adv.
                       Mr. Chirag Jain, Adv.

                       Mr.   Shamit Mukherjee, Adv.
                       Mr.   Manoj K. Mishra, AOR
                       Mr.   Umesh Dubey, Adv.
                       Mr.   Ashish Kumar Mishra, Adv.

State of W.B.          Mr.   Suhaan Mukerji, Adv.
                       Ms.   Astha Sharma, Adv.
                       Mr.   Harsh Hiroo Gursahani, Adv.
                       Mr.   Vishal Prasad, Adv.
                       Mr.   Amit Verma, Adv.
                       for   M/s. PLR Chambers And Co., AOR

State of Haryana       Mr. Anil Grover, AAG, Haryana
                       Mr. Shivam Kumar, Adv.
                       Mr. Sanjay Kumar Visen, AOR

State of Uttarakhand   Mr. Jatinder Kumar Bhatia, AOR
                       Mr. Ashutosh Kumar Sharma, Adv.

State of Maghalaya     Mr. Ranjan Mukherjee, AOR
                       Mr. Daniel Stone Lyngdoh, Adv.
                       Mr. K.V. Kharlyngdoh, Adv.

State of Assam         Mr. Shuvodeep Roy, Adv.
                       Mr. Sayooj Mohandas M., Adv.

State of Tripura       Mr. Shuvodeep Roy, Adv.
                       Mr. Rituraj Biswas, Adv.

For TRAI               Mr.   Sanjay Kapur, AOR
                       Ms.   Mansi Kapur, Adv.
                       Ms.   Megha Karnwal, Adv.
                       Ms.   Shubhra Kapur, Adv.

For RBI                Mr. Jayant Bhushan, Sr. Adv.
                       Mr. Kuldeep S. Parihar, Adv.
                       Mr. H.S. Parihar, AOR

State of T.N.          Mr. K.V. Vijayakumar, AOR
                       Ms. Maitreyee Mishra, Adv.
                       Ms. Kiran Karan Chawla, Adv.
WP(C) 494/2012 etc.
                                     6


State of Mizoram      Mr. K.N. Madhusoodhanan, Adv.
                      Ms. Nitya Madhusoodhanan, Adv.
                      Mr. T.G. Narayanan Nair, AOR

State of Nagaland     Ms.   K. Enatoli Sema, Adv.
                      Mr.   Edward Belho, AAG, Nagaland
                      Mr.   Amit Kumar Singh, Adv.
                      Mr.   K. Luikang Michael, Adv.
                      Mr.   Z.H. Isaac Haiding, Adv.

State of Karnataka    Mr. Devadatt Kamat, AAG, Karnataka
                      Mr. Joseph Aristotle S., Adv.
                      Mrs. Priya Aristotle, Adv.
                      Mr. Rajesh Inamdar, Adv.
                      Mr. Javedur Rehman, Adv.
                      Mr. Aditya Bhat, Adv.

State of Punjab       Mr. Karan Bharihoke, Adv.

State of Sikkim       Ms. Aruna Mathur, Adv.
                      Mr. Avneesh Arputham, Adv.
                      Ms. Anuradha Arputham, Adv.
                      M/s. Arputham Aruna And Co, AOR

                      Mr.   M. Shoeb Alam, AOR
                      Ms.   Fauzia Shakil, Adv.
                      Mr.   Ujjwal Singh, Adv.
                      Mr.   Mojahid Karim Khan, Adv.

  UT of A&N           Mr. Bhupesh Narula, Adv.
                      Mr. K.V. Jagdishvaran, Adv.
                      Mrs. G. Indira, AOR

 State of Telangana   Mr. S. Udaya Kumar Sagar, AOR
                      Mr. Mrityunjai Singh, Adv.

  UT of Puducherry    Mr. V.G. Pragasam, AOR
                      Mr. S. Prabu Ramasubramanian, Adv.
                      Mr. S. Manuraj, Adv.

 State of Manipur     Mr. Leishangthem Roshmani Kh., Adv.
                      Ms. Maibam Baibna, Adv.

                      Mr,   Gopal Sankaranarayanan, Adv.
                      Ms.   Savita Singh, AOR
                      Ms.   Shanu, Adv.
                      Mr.   Shrutanjaya Bhardwaj, Adv.
                      Ms.   Veera Mahuli, Adv.

State of Andhra       Mr. Guntur Prabhakar, AOR
Pradesh               Ms. Prerna Singh, Adv.
WP(C) 494/2012 etc.
                                   7


                      Mr. Wills Mathews, Adv.
                      Mr. Shaji Sebastian, Adv.
                      Mr. Rabin Majumder, AOR

                      M/s. Lawyers Knit & Co, AOR

                      M/s. Meharia & Company, AOR

                      Mr. Milind Kumar, AOR

                      Ms. Aishwarya Bhati, AOR

                      Mr. Dinkar Kalra, AOR

                      Mr. Gopal Singh, AOR

                      Ms. Rashmi Singhania, AOR

                      Mr. Mohit D. Ram, AOR

                      Mr. Jayant Mohan, AOR

                      Mr. Nishant Ramakantrao Katneshwarkar, AOR

                      Mr. T.G. Narayanan Nair, AOR

                      Mr. Abhinav Mukerji, AOR

                      M/s. Corporate Law Group, AOR

                      Ms. Anitha Shenoy, AOR

                      Mr. Harish Pandey, AOR

                      Mr. Amit Sharma, AOR

                      Mr. Anip Sachthey, AOR

                      Mr. Jagjit Singh Chhabra, AOR

                      Applicant-in-person, AOR

                      Mr. Mishra Saurabh, AOR

                      Mr. Garvesh Kabra, AOR

                      Intervenor-in-person, AOR

                      Ms. Ruchi Kohli, AOR

                      Mrs. Anil Katiyar, AOR
WP(C) 494/2012 etc.
                                       8


                      Ms. Pallavi Pratap, AOR

                      Mr. Manish Vashishtha, AOR

                      Mr. Jogy Scaria, AOR

                      M/s. Khaitan & Co., AOR

                      Mr. Harsh Kaushik, AOR

                      Mr. K.R. Sasiprabhu, AOR

                      Mrs. Pragya Baghel, AOR

                      Mr. M.P. Vinod, AOR

I.A. 6537/2018 &      Mr. P.V. Surendra Nath, Sr. Adv.
6666/2018             Ms. Resmitha R. Chandran, Adv.
                      Ms. Lekha Sudhakaran, Adv.

                      Mr.   Sriram   P., Adv.
                      Ms.   Khusbu   Jain, Adv.
                      Mr.   Vishnu   Shankar M.S., Adv.
                      Ms.   Athira   G. Nair, Adv.

I.A. 1551/2018        Mr.   Sajan Poovayya, Sr. Adv.
                      Mr.   Priyadarshi Banerjee, Adv.
                      Mr.   Pratibhanu Singh Kharola, Adv.
                      Mr.   Saransh Kumar, Adv.
                      Mr.   Saransh Jain, Adv.
                      Mr.   Madhavam Sharma, Adv.
                      Mr.   Meka Venkata Ram Krishna, Adv.
                      Mr.   E.C. Agrawala, AOR

                      Mr.   Ashok Mathur, AOR
                      Mr.   R. Sudhinder, Adv.
                      Ms.   Saumya Mehrotra, Adv.
                      Ms.   Amrita Sarkar, Adv.

                      Mr. Varinder Kumar Sharma, AOR
                      Mr. Mohd. Shahid Hussain, Adv.

                      Mr.   Saikrishna Rajgopal, Adv.
                      Mr.   Julien George, Adv.
                      Ms.   Arundhati Gopal, Adv.
                      Mr.   Arjun Ranganathan, Adv.
                      Mr.   Nikhil Nayyar, Adv.

I.A. 5890/2018        Mr. Syed Jafar Alam, Adv.
                      Ms. Shivani Khandekar, Adv.
WP(C) 494/2012 etc.
                                           9

I.A. 24406/2018         Ms. Aparna Bhat, Adv.
                        Mr. Mayank Sapra, Adv.

I.A. 10105/2018         Mr. Jawahar Raja, Adv.
                        Mr. Pukhrambam Ramesh Kumar, Adv.
                        Mr. Chinmay Kanojia, Adv.

                        Dr.    Lalit Bhasin, Adv.
                        Ms.    Nina Gupta, Adv.
                        Ms.    Palak Chadha, Adv.
                        Ms.    Shrieen Shukla, Adv.
                        Mr.    Mudit Sharma, AOR

            UPON hearing the counsel the Court made the following
                               O R D E R

Mr. Rakesh Dwivedi, learned senior counsel appearing for the State of Gujarat and Unique Identification Authority of India (UIDAI) continued his arguments, which remained inconclusive.

Put up for further hearing tomorrow (25.4.2018).

          (Deepak Guglani)                                 (H.S. Parasher)
            Court Master                                 Assistant Registrar