Supreme Court - Daily Orders
Pramodgiri Premgiri Goswami vs Union Of India on 16 December, 2019
Bench: Rohinton Fali Nariman, S. Ravindra Bhat
ITEM NOS.26 + 42 COURT NO.4 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 346/2019
PRAMODGIRI PREMGIRI GOSWAMI Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(FOR ADMISSION and IA No.187766/2019-CLARIFICATION/DIRECTION)
WITH
Writ Petition(s)(Criminal) No(s). 359/2019
(FOR ADMISSION AND IA No. 192680/2019-GRANT OF INTERIM RELIEF AND
IA No. 192682/2019 – EXEMPTION FROM FILING O.T.)
Date : 16-12-2019 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s) Mr. Saurabh Kirpal, Adv.
Mr. Ashish Batra, Adv.
Mr. Sarthak Sachdev, Adv.
Mr. Anzu. K. Varkey, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, returnable on 08.01.2020.
Dasti service, in addition, is permitted.
Tag with W.P. (Crl.) No. 300/2019.
(R. NATARAJAN) (NISHA TRIPATHI) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.12.18 16:52:19 IST Reason: