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State of Goa - Section

Section 91 in The Goa, Daman and Diu Irrigation Act, 1973

91. Appeals against orders under Act.

- Any person aggrieved by order of the Canal-Officer under sections 12, 19, 24, 34, 35, 37 and 38 may within thirty days from the date of communication of the order prefer an appeal to the Collector of the district.