Madhya Pradesh High Court
Mahadev vs The State Of Madhya Pradesh on 5 July, 2023
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 18937 of 2021 (MAHADEV AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 05-07-2023 None for the petitioner.
List the matter after two weeks.
(SUBODH ABHYANKAR) JUDGE Bahar Signature Not Verified Signed by: BAHAR CHAWLA Signing time: 05-07-2023 18:18:49