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Madhya Pradesh High Court

Mahadev vs The State Of Madhya Pradesh on 5 July, 2023

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 18937 of 2021 (MAHADEV AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 05-07-2023 None for the petitioner.

List the matter after two weeks.

(SUBODH ABHYANKAR) JUDGE Bahar Signature Not Verified Signed by: BAHAR CHAWLA Signing time: 05-07-2023 18:18:49